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Ram Kishan & Others vs Vivek Kumar Dubey & Another
2011 Latest Caselaw 2588 ALL

Citation : 2011 Latest Caselaw 2588 ALL
Judgement Date : 7 July, 2011

Allahabad High Court
Ram Kishan & Others vs Vivek Kumar Dubey & Another on 7 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 425 of 2007
 

 
Petitioner :- Ram Kishan & Others
 
Respondent :- Vivek Kumar Dubey & Another
 
Petitioner Counsel :- Anoop Misra
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 7.7.2011

NS

 

 

 
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