Rakesh Kumar Singh And Another vs State Of U.P. And Others
2011 Latest Caselaw 2587 ALL

Citation : 2011 Latest Caselaw 2587 ALL
Judgement Date : 7 July, 2011

Allahabad High Court

Rakesh Kumar Singh And Another vs State Of U.P. And Others on 7 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 66547 of 2010
 

 
Petitioner :- Rakesh Kumar Singh And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajeev Misra
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Put up tomorrow.

Order Date :- 7.7.2011

SRY

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