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National Insurance Companey vs Master Amit Khanna & Another
2011 Latest Caselaw 2584 ALL

Citation : 2011 Latest Caselaw 2584 ALL
Judgement Date : 7 July, 2011

Allahabad High Court
National Insurance Companey vs Master Amit Khanna & Another on 7 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 713 of 1996
 

 
Petitioner :- National Insurance Companey
 
Respondent :- Master Amit Khanna & Another
 
Petitioner Counsel :- V.K.Birla
 
Respondent Counsel :- P.S.Tripathi,S.C. Tripathi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

This case is listed under Chapter XIII Rule 3.

We have perused the office report dated 6.7.2011. The respondents have not filed their paper book. They will not be permitted to refer to any evidence or document without leave of the Court.

Order Date :- 7.7.2011

NS

 

 

 
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