The Oriental Insurance Co. Ltd. vs Smt. Bhagavati And Another
2011 Latest Caselaw 2583 ALL

Citation : 2011 Latest Caselaw 2583 ALL
Judgement Date : 7 July, 2011

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Smt. Bhagavati And Another on 7 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1956 of 2011
 

 
Petitioner :- The Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Bhagavati And Another
 
Petitioner Counsel :- Arun Prakash
 
Respondent Counsel :- Vikrant Pandey
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the request of counsel for the appellant, list this case in the week commencing 25.7.2011. In the meantime, written statement filed by the owner may be filed.

Order Date :- 7.7.2011

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