M/S Bikanerwala Foods(P) Ltd. vs Commissioner Trade Tax
2011 Latest Caselaw 2578 ALL

Citation : 2011 Latest Caselaw 2578 ALL
Judgement Date : 7 July, 2011

Allahabad High Court

M/S Bikanerwala Foods(P) Ltd. vs Commissioner Trade Tax on 7 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- SALES/TRADE TAX REVISION No. - 341 of 2010
 

 
Petitioner :- M/S Bikanerwala Foods(P) Ltd.
 
Respondent :- Commissioner Trade Tax
 
Petitioner Counsel :- Piyush Agarwal,B.J. Agrawal
 
Respondent Counsel :- C.S.C.,B.K. Pandey
 

 
Hon'ble Rajes Kumar,J.

Dismissed.

For order, see order of date passed on separate sheets in Trade Tax Revision No. 340 of 2010.

Order Date :- 7.7.2011

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