M/S Willard India Ltd. Sugar ... vs State Of U.P. And Others
2011 Latest Caselaw 2560 ALL

Citation : 2011 Latest Caselaw 2560 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

M/S Willard India Ltd. Sugar ... vs State Of U.P. And Others on 6 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 469 of 2009
 

 
Petitioner :- M/S Willard India Ltd. Sugar Division
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Arvind Srivastava,Nitin Sharma,Pushkar Mehrotra,Vatsal Srivastava
 
Respondent Counsel :- I.P. Singh,B.L.Verma
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The case is listed under Chapter XIII Rule 3. We have perused the office report dated 5.7.2011. The respondents have not filed paper book. They will not be permitted to refer to any evidence or document without leave of the Court.

Order Date :- 6.7.2011

Download the LatestLaws.com Mobile App