Pintu @ Dinesh vs State Of U.P.
2011 Latest Caselaw 2559 ALL

Citation : 2011 Latest Caselaw 2559 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Pintu @ Dinesh vs State Of U.P. on 6 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17240 of 2011
 

 
Petitioner :- Pintu @ Dinesh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.C. Gupta Ii
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA prays for and is granted two weeks time to file counter affidavit along with copy of viscera report.

List in the week commencing 25.7.2011.

Order Date :- 6.7.2011

Gss

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