Bajaj Allianz General Insurance ... vs Mohd. Aslam And Another
2011 Latest Caselaw 2557 ALL

Citation : 2011 Latest Caselaw 2557 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Bajaj Allianz General Insurance ... vs Mohd. Aslam And Another on 6 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 576 of 2011
 

 
Petitioner :- Bajaj Allianz General Insurance Co. Ltd.
 
Respondent :- Mohd. Aslam And Another
 
Petitioner Counsel :- Baleshwar Chaturvedi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Onthe request of counsel for the apellant, list this case in the next cause list.

Order Date :- 6.7.2011

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