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Union Of India Thru' G.M., N.E. ... vs M/S Sharma Engineering Works & ...
2011 Latest Caselaw 2556 ALL

Citation : 2011 Latest Caselaw 2556 ALL
Judgement Date : 6 July, 2011

Allahabad High Court
Union Of India Thru' G.M., N.E. ... vs M/S Sharma Engineering Works & ... on 6 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 225 of 1995
 

 
Petitioner :- Union Of India Thru' G.M., N.E. Railway, Gkp.
 
Respondent :- M/S Sharma Engineering Works & Another
 
Petitioner Counsel :- V.K. Goel
 
Respondent Counsel :- Kanishka Agarwal,A.K.Misra,Bharti Sapru,P.K.Ghosh,Sd Singh,Sudhir Chandra
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for appellant has filed an application to grant two months' time to file paper book. The application is allowed subject to payment of Rs.250/- as cost. The cost may be paid to the High Court Legal Services Committee within a week.

The counsel for the appellant will file certificate/affidavit to show that the cost has been paid by the next date.

Order Date :- 6.7.2011

NS

 

 

 
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