Raman Singh vs State Of U.P.
2011 Latest Caselaw 2554 ALL

Citation : 2011 Latest Caselaw 2554 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Raman Singh vs State Of U.P. on 6 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17239 of 2011
 

 
Petitioner :- Raman Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- D.K. Upadhyay
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Dr. C.P. Upadhyay on behalf of the applicant is taken on record.

As prayed by learned counsel for the applicant put up this case as fresh on 12.7.2011.

Order Date :- 6.7.2011

Gss

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