Allahabad Development Authority ... vs Safiuddin & Others
2011 Latest Caselaw 2552 ALL

Citation : 2011 Latest Caselaw 2552 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Allahabad Development Authority ... vs Safiuddin & Others on 6 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 356 of 1999
 

 
Petitioner :- Allahabad Development Authority & Another
 
Respondent :- Safiuddin & Others
 
Petitioner Counsel :- J.N.Sharma,B.B.Paul,U.N. Sharma
 
Respondent Counsel :- D.P.Singh,D.V. Jaiswal,Maneesh Kumar,S.C.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for the respondents states that all the documents have already been filed by the appellants and he does not want to file any paper book.

It is a1999 appeal. It may be listed for hearing.

Order Date :- 6.7.2011

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