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Dr. Om Prakash Gupta S/O Late Ram ... vs State Of U.P. Thru Secy. Medical ...
2011 Latest Caselaw 2549 ALL

Citation : 2011 Latest Caselaw 2549 ALL
Judgement Date : 6 July, 2011

Allahabad High Court
Dr. Om Prakash Gupta S/O Late Ram ... vs State Of U.P. Thru Secy. Medical ... on 6 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 380 of 2009
 

 
Petitioner :- Dr. Om Prakash Gupta S/O Late Ram Kumar Gupta
 
Respondent :- State Of U.P. Thru Secy. Medical Education & Anr.
 
Petitioner Counsel :- D.K. Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

List along with W.P. No.2758 of 1989; 554 of 1987; 481 of 1992 and 453 of 1990.

These writ petitions have been connected on the submission of learned counsel for the petitioner subject to objection raised by any respective counsel of the aforesaid writ petitions.

Order Date :- 6.7.2011

Rajneesh AR-PS)

 

 

 
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