Manjit Singh Padda vs Union Of India Represented ...
2011 Latest Caselaw 2547 ALL

Citation : 2011 Latest Caselaw 2547 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Manjit Singh Padda vs Union Of India Represented ... on 6 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 1018 of 2011
 

 
Petitioner :- Manjit Singh Padda
 
Respondent :- Union Of India Represented Through Secy. Ministry Of Home
 
Petitioner Counsel :- Gyan Singh Chauhan
 
Respondent Counsel :- A.S.G.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Sri I.H. Farooqui is reported to be out of Station.

List on 20.7.2011.

Order Date :- 6.7.2011

Rajneesh AR-PS)

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