Union Of India Thru, G.M., North ... vs Vidhyadhar Mishra And Another
2011 Latest Caselaw 2546 ALL

Citation : 2011 Latest Caselaw 2546 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Union Of India Thru, G.M., North ... vs Vidhyadhar Mishra And Another on 6 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 886 of 2011
 

 
Petitioner :- Union Of India Thru, G.M., North Central Railway
 
Respondent :- Vidhyadhar Mishra And Another
 
Petitioner Counsel :- Govind Saran
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Issue notice on the application to condone the delay.

Order Date :- 6.7.2011

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