Smt. Farjana Samsir vs Smt. Shanti Devi And Other
2011 Latest Caselaw 2543 ALL

Citation : 2011 Latest Caselaw 2543 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Smt. Farjana Samsir vs Smt. Shanti Devi And Other on 6 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 
Civil Misc. Correction Application No.178656 of 2011
 
IN
 
Case :- FIRST APPEAL FROM ORDER No. - 1929 of 2011
 

 
Petitioner :- Smt. Farjana Samsir
 
Respondent :- Smt. Shanti Devi And Other
 
Petitioner Counsel :- Ram Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

In this appeal, an interim order was passed on 30.5.2011.

The appellant has filed an application for correction of the same.

In the 1st and 2nd line of the 2nd paragraph the words 'the recovery by the Insurance Company' be omitted. In the 3rd line of 2nd paragraph the word 'dated 5.5.2011' may be read in place of word 'dated 25.5.2011'.

With the aforesaid observations, the application is allowed.

Order Date :- 6.7.2011

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