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Sanjay Kumar S/O Muneshwar ... vs Life Insurance Corporation Of ...
2011 Latest Caselaw 2542 ALL

Citation : 2011 Latest Caselaw 2542 ALL
Judgement Date : 6 July, 2011

Allahabad High Court
Sanjay Kumar S/O Muneshwar ... vs Life Insurance Corporation Of ... on 6 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 1867 of 2010
 

 
Petitioner :- Sanjay Kumar S/O Muneshwar Prasad,
 
Respondent :- Life Insurance Corporation Of India Thru Chairman & Ors.
 
Petitioner Counsel :- Abhinav N. Trivedi,Abdul Moin
 
Respondent Counsel :- P.K. Khare
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Sri Abhinav Trivedi, learned counsel not present.

List on 18.7.2011 in terms of earlier order.

Interim order shall continue till then.

Order Date :- 6.7.2011

Rajneesh AR-PS)

 

 

 
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