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Smt. Jalkaur And Others vs Smt. Lajjawati And Others
2011 Latest Caselaw 2541 ALL

Citation : 2011 Latest Caselaw 2541 ALL
Judgement Date : 6 July, 2011

Allahabad High Court
Smt. Jalkaur And Others vs Smt. Lajjawati And Others on 6 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 241 of 2011
 

 
Petitioner :- Smt. Jalkaur And Others
 
Respondent :- Smt. Lajjawati And Others
 
Petitioner Counsel :- Pankaj Kumar Tyagi,Mohit Kumar Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice. 

Order Date :- 6.7.2011

NS

Case :- FIRST APPEAL No. - 241 of 2011

Petitioner :- Smt. Jalkaur And Others

Respondent :- Smt. Lajjawati And Others

Petitioner Counsel :- Pankaj Kumar Tyagi,Mohit Kumar Singh

Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Issue notice.

Order Date :- 6.7.2011

NS

 

 

 
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