Asif Jamal vs State Of U.P.
2011 Latest Caselaw 2537 ALL

Citation : 2011 Latest Caselaw 2537 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Asif Jamal vs State Of U.P. on 6 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17333 of 2011
 

 
Petitioner :- Asif Jamal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- I.M.Khan
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Gaurav Kakkar on behalf of complainant is taken on record.

On the request made by learned counsel for the applicant, put up this case as fresh on 8.7.2011 enabling him to file a supplementary affidavit.

Order Date :- 6.7.2011

Gss

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