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Satya Narain Singh S/O Devi ... vs State Of U.P. Thru Prin. Secy. ...
2011 Latest Caselaw 2536 ALL

Citation : 2011 Latest Caselaw 2536 ALL
Judgement Date : 6 July, 2011

Allahabad High Court
Satya Narain Singh S/O Devi ... vs State Of U.P. Thru Prin. Secy. ... on 6 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 1502 of 2009
 

 
Petitioner :- Satya Narain Singh S/O Devi Shankar Singh
 
Respondent :- State Of U.P. Thru Prin. Secy. Urban Dev. & Planning & Ors.
 
Petitioner Counsel :- S. Chauhan
 
Respondent Counsel :- C.S.C.,I P Singh,Namit Sharma,Pushker Baghel
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Sri D.K.Upadhyay, learned counsel has filed Vakalatnama on behalf of  Lucknow Jal Sansthan, which may be taken on record.

List in the next week in terms of order dated 23.10.2009.

Order Date :- 6.7.2011

Rajneesh AR-PS)

 

 

 
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