M.D., U.P.State Road Transport ... vs Paraga & 2 Ors.
2011 Latest Caselaw 2533 ALL

Citation : 2011 Latest Caselaw 2533 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

M.D., U.P.State Road Transport ... vs Paraga & 2 Ors. on 6 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER No. - 214 of 2004
 

 
Petitioner :- M.D., U.P.State Road Transport Corporation & Anr.
 
Respondent :- Paraga & 2 Ors.
 
Petitioner Counsel :- S.K.Srivastava
 
Respondent Counsel :- Rajendra Jaiswal
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Respondents counsel wants time to prepare the case.

List in the week commencing 18.7.2011.

Order Date :- 6.7.2011

Rajneesh AR-PS)

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