M.D.U.P.Development Systems ... vs Sri Sunil Kumar Singh And Ors.
2011 Latest Caselaw 2530 ALL

Citation : 2011 Latest Caselaw 2530 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

M.D.U.P.Development Systems ... vs Sri Sunil Kumar Singh And Ors. on 6 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 370 of 2011
 

 
Petitioner :- M.D.U.P.Development Systems Corporation Ltd.Lucknow
 
Respondent :- Sri Sunil Kumar Singh And Ors.
 
Petitioner Counsel :- Mohd.Shameem Khan
 
Respondent Counsel :- U K Srivastava
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

List in the week commencing 18.7.2011 as prayed by the petitioner's counsel.

Order Date :- 6.7.2011

Rajneesh AR-PS)

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