Krishna Kumar Singh And Another vs Union Of India Owing & ...
2011 Latest Caselaw 2526 ALL

Citation : 2011 Latest Caselaw 2526 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Krishna Kumar Singh And Another vs Union Of India Owing & ... on 6 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2232 of 2011
 

 
Petitioner :- Krishna Kumar Singh And Another
 
Respondent :- Union Of India Owing & Representing The North Eastern Rly.
 
Petitioner Counsel :- Shambhawi Nandan
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Order Date :- 6.7.2011

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