Virendra Pal Shamra vs State Of U P Thr.P W D Dept.Civil ...
2011 Latest Caselaw 2525 ALL

Citation : 2011 Latest Caselaw 2525 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Virendra Pal Shamra vs State Of U P Thr.P W D Dept.Civil ... on 6 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 748 of 2009
 

 
Petitioner :- Virendra Pal Shamra
 
Respondent :- State Of U P Thr.P W D Dept.Civil Sectt.Lko.
 
Petitioner Counsel :- Ganga Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

As prayed by the learned standing counsel list on 4.7.2011 to enable him to produce record in terms of earlier order passed by this Court.

Order Date :- 6.7.2011

Rajneesh AR-PS)

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