Citation : 2011 Latest Caselaw 2524 ALL
Judgement Date : 6 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2246 of 2011 Petitioner :- Regional Manager, Bajaj Allianz General Insurance Company Respondent :- Smt. Jainab & Others Petitioner Counsel :- Baleshwar Chaturvedi Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
On the request of the counsel for the appellant, put up this case as a fresh case on 15.7.2011. In the meantime, copy of the F.I.R. may be filed.
Order Date :- 6.7.2011
NS
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