Amarjeet Chaudhari vs State Of U P Thr Secy Medical And ...
2011 Latest Caselaw 2519 ALL

Citation : 2011 Latest Caselaw 2519 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Amarjeet Chaudhari vs State Of U P Thr Secy Medical And ... on 6 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 1074 of 2009
 

 
Petitioner :- Amarjeet Chaudhari
 
Respondent :- State Of U P Thr Secy Medical And Health Service Civil Sectt
 
Petitioner Counsel :- P S Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Three weeks and no more time is allowed to file counter affidavit and one week's time is allowed to file rejoinder affidavit.

List thereafter

Order Date :- 6.7.2011

Rajneesh AR-PS)

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