Dharam Veer Singh vs State Of U.P.,Thru. Prin. Secy., ...
2011 Latest Caselaw 2517 ALL

Citation : 2011 Latest Caselaw 2517 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Dharam Veer Singh vs State Of U.P.,Thru. Prin. Secy., ... on 6 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 1040 of 2011
 

 
Petitioner :- Dharam Veer Singh
 
Respondent :- State Of U.P.,Thru. Prin. Secy., P.W.D., & Others
 
Petitioner Counsel :- Amarjeet Singh Rakhra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

List on 14.7.2011 to enable learned standing counsel to produce record in terms of earlier order.

Order Date :- 6.7.2011

Rajneesh AR-PS)

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