Manjeet Singh vs State Of U.P.
2011 Latest Caselaw 2509 ALL

Citation : 2011 Latest Caselaw 2509 ALL
Judgement Date : 5 July, 2011

Allahabad High Court

Manjeet Singh vs State Of U.P. on 5 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17067 of 2011
 

 
Petitioner :- Manjeet Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Aditya Rana
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA prays for and is granted three weeks time to file counter affidavit.

List along with Cr. Misc. Bail Application No. 7598 of 2011 on 20.7.2011.

Order Date :- 5.7.2011

Gss

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