M.F. Farooqui And Others vs M.M. Ali Memorial Society And ...
2011 Latest Caselaw 2507 ALL

Citation : 2011 Latest Caselaw 2507 ALL
Judgement Date : 5 July, 2011

Allahabad High Court

M.F. Farooqui And Others vs M.M. Ali Memorial Society And ... on 5 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 35851 of 2011
 

 
Petitioner :- M.F. Farooqui And Others
 
Respondent :- M.M. Ali Memorial Society And Others
 
Petitioner Counsel :- Iqbal Ahmad
 
Respondent Counsel :- C.S.C.,Yashwant Varma
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioners submitted that 3.3.2011 was the date fixed for the disposal of the application for substitution and not for final hearing of the appeal. While the appeal has been decided on the said date without hearing to the petitioner.

Sri Yashwant Varma, Advocate, appears on behalf of respondents may filed counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 16.8.2011.

Order Date :- 5.7.2011

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