H. C. 64 A.P. Rajendra Pratap Singh ... vs State Of U.P. And Others
2011 Latest Caselaw 2503 ALL

Citation : 2011 Latest Caselaw 2503 ALL
Judgement Date : 5 July, 2011

Allahabad High Court

H. C. 64 A.P. Rajendra Pratap Singh ... vs State Of U.P. And Others on 5 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 41672 of 2010
 

 
Petitioner :- H. C. 64 A.P. Rajendra Pratap Singh Bhadauriya
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ramesh Kumar
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up today, learned counsel for the petitioner informs the Court that he has moved amendment application. Said amendment application is not on record. Office is directed to trace and place the same on record by the next date fixed.

List this petition in the next cause list.

Order Date :- 5.7.2011

SRY

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