The New India Assurance Co. Ltd. vs Mohd. Shafeeq And Others
2011 Latest Caselaw 2502 ALL

Citation : 2011 Latest Caselaw 2502 ALL
Judgement Date : 5 July, 2011

Allahabad High Court

The New India Assurance Co. Ltd. vs Mohd. Shafeeq And Others on 5 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 929 of 2011
 

 
Petitioner :- The New India Assurance Co. Ltd.
 
Respondent :- Mohd. Shafeeq And Others
 
Petitioner Counsel :- V.C. Dixit
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the request of counsel for the appellant, put up this case on 11.7.2011.

In the meantime, certificate of deposit may be filed.

Order Date :- 5.7.2011

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