Ram Chandra And Another vs State Of U.P. And Another
2011 Latest Caselaw 2500 ALL

Citation : 2011 Latest Caselaw 2500 ALL
Judgement Date : 5 July, 2011

Allahabad High Court

Ram Chandra And Another vs State Of U.P. And Another on 5 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 6997 of 2011
 

 
Petitioner :- Ram Chandra And Another
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Sharad Malviya,Irfan Hasan
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Six weeks and no more time is allowed to respondents for filing counter affidavit.

List thereafter.

Interim order already passed is extended till the next date of listing.

Order Date :- 5.7.2011

SRY

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