C/M, Bhagirathi Balika Jr. High ... vs State Of U.P. & Others
2011 Latest Caselaw 2498 ALL

Citation : 2011 Latest Caselaw 2498 ALL
Judgement Date : 5 July, 2011

Allahabad High Court

C/M, Bhagirathi Balika Jr. High ... vs State Of U.P. & Others on 5 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 59641 of 2009
 

 
Petitioner :- C/M, Bhagirathi Balika Jr. High School & Ors.
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.P. Pandey,Ashok Khare,R.P. Pandey
 
Respondent Counsel :- C.S.C.,G.K.Singh,Govind Saran,K.S.Kushwaha,V.K. Kushwaha
 

 
Hon'ble V.K. Shukla,J.

List after two weeks.

Interim order already passed is extended till further orders.

Order Date :- 5.7.2011

SRY

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