United India Insurance Co. Ltd. vs Smt. Pushplata Pandey And Others
2011 Latest Caselaw 2497 ALL

Citation : 2011 Latest Caselaw 2497 ALL
Judgement Date : 5 July, 2011

Allahabad High Court

United India Insurance Co. Ltd. vs Smt. Pushplata Pandey And Others on 5 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 997 of 2002
 

 
Petitioner :- United India Insurance Co. Ltd.
 
Respondent :- Smt. Pushplata Pandey And Others
 
Petitioner Counsel :- V.C.Dixit
 
Respondent Counsel :- Manvendra Singh,S.K.Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for appellant has filed an application to grant three weeks' time to file paper book. The application is allowed subject to payment of Rs.250/- as cost. The cost may be paid to the High Court Legal Services Committee within a week.

By the next date, the counsel for the appellant will file certificate/affidavit to show that the cost has been paid.

Order Date :- 5.7.2011

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