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Oriental Insurance Co Ltd vs Smt. Urmila Devi & Others
2011 Latest Caselaw 2495 ALL

Citation : 2011 Latest Caselaw 2495 ALL
Judgement Date : 5 July, 2011

Allahabad High Court
Oriental Insurance Co Ltd vs Smt. Urmila Devi & Others on 5 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2426 of 2004
 

 
Petitioner :- Oriental Insurance Co Ltd
 
Respondent :- Smt. Urmila Devi & Others
 
Petitioner Counsel :- Manish Goyal
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for appellant has filed an application to grant three weeks' further time to file paper book. The application is allowed subject to payment of Rs.250/- as cost. The cost may be paid to the High Court Legal Services Committee within a week.

By the next date, the counsel for the appellant will file certificate/affidavit to show that the cost has been paid.

Order Date :- 5.7.2011

NS

 

 

 
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