Anil Kumar Jaiswal vs Smt. Gita Jaiswal
2011 Latest Caselaw 2494 ALL

Citation : 2011 Latest Caselaw 2494 ALL
Judgement Date : 5 July, 2011

Allahabad High Court

Anil Kumar Jaiswal vs Smt. Gita Jaiswal on 5 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 269 of 2007
 

 
Petitioner :- Anil Kumar Jaiswal
 
Respondent :- Smt. Gita Jaiswal
 
Petitioner Counsel :- Rahul Kumar Tripathi,A.K. Malaviya,Abhishek Tripahti,O.P. Shukla,T.K. Malviya
 
Respondent Counsel :- Sanjay Kumar
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for appellant has filed an application to grant three weeks' time to file paper book. The application is allowed subject to payment of Rs.250/- as cost. The cost may be paid to the High Court Legal Services Committee within a week.

By the next date, the counsel for the appellant will file certificate/affidavit to show that the cost has been paid.

Order Date :- 5.7.2011

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