Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M.D.A Moradabad vs Ram Charan Lal And Others
2011 Latest Caselaw 2490 ALL

Citation : 2011 Latest Caselaw 2490 ALL
Judgement Date : 5 July, 2011

Allahabad High Court
M.D.A Moradabad vs Ram Charan Lal And Others on 5 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 277 of 1995
 

 
Petitioner :- M.D.A Moradabad
 
Respondent :- Ram Charan Lal And Others
 
Petitioner Counsel :- R.K Singh,P.K. Singh
 
Respondent Counsel :- B.D. Mandhyan,Amit Saxena,Anil Saxena,R.K. Saxena,Shyam Bahadur
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for the respondents has filed seven copies of the paper book. They are taken on record.

It is 1995 appeal. It may be listed for hearing along with the following appeasls:

1.   FAFO No.223 of 1995 (M.D.A. Vs. Shyam Lal)

2.   FAFO No.273 of 1995 (M.D.A. Vs. Vineet)

3.   FAFO No.277 of 1995 (M.D.A. Vs. Ram Charan Lal)

4.   FAFO No.162 of 1996 (M.D.A. Vs. Asfaq Hussain)

5.   FAFO No.391 of 2000 (M.D.A. Vs.  Ranjeet)

Order Date :- 5.7.2011

NS

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter