Smt. Uma Yadav And Others vs R.M. U.P.S.R.T.C. And Another
2011 Latest Caselaw 2487 ALL

Citation : 2011 Latest Caselaw 2487 ALL
Judgement Date : 5 July, 2011

Allahabad High Court

Smt. Uma Yadav And Others vs R.M. U.P.S.R.T.C. And Another on 5 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2418 of 2003
 

 
Petitioner :- Smt. Uma Yadav And Others
 
Respondent :- R.M. U.P.S.R.T.C. And Another
 
Petitioner Counsel :- R. Asthana
 
Respondent Counsel :- Sameer Sahrma
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for appellant has filed an application to grant 15 days' further time to file paper book. The application is allowed subject to payment of Rs.250/- as cost. The cost may be paid to the High Court Legal Services Committee within a week.

By the next date, the counsel for the appellant will file certificate/affidavit to show that the cost has been paid.

Order Date :- 5.7.2011

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