Citation : 2011 Latest Caselaw 2484 ALL
Judgement Date : 5 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 936 of 2011 Petitioner :- Paschimanchal Vidyut Vitran Nigam Ltd. And Others Respondent :- Smt. Amrita And Others Petitioner Counsel :- Rajendra Kumar Mishra Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Issue notice on application to condone the delay.
Order Date :- 5.7.2011
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