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Smt. Vijai Lakshmi vs Lalji
2011 Latest Caselaw 2483 ALL

Citation : 2011 Latest Caselaw 2483 ALL
Judgement Date : 5 July, 2011

Allahabad High Court
Smt. Vijai Lakshmi vs Lalji on 5 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 241 of 2006
 

 
Petitioner :- Smt. Vijai Lakshmi
 
Respondent :- Lalji
 
Petitioner Counsel :- A.K. Gupta
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for appellant has filed an application to grant two weeks' further time to file paper book.

The application is allowed

Order Date :- 5.7.2011

NS

 

 

 
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