Dinesh Kumar And Others vs State Of U.P. And Others
2011 Latest Caselaw 2470 ALL

Citation : 2011 Latest Caselaw 2470 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Dinesh Kumar And Others vs State Of U.P. And Others on 4 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 29713 of 2011
 

 
Petitioner :- Dinesh Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- H.P. Pandey
 
Respondent Counsel :- C.S.C.,Hari Prasad Pandey,R.K. Pandey
 

 
Hon'ble Rajes Kumar,J.

It appears that the mutation application has been allowed in favour of the petitioners against which the respondent filed an appeal which has been allowed. Against the said order the petitioners filed the present writ petition.

The present revision is not arising from the suit. Therefore, it is not cognizable by this Bench.

Put up before the appropriate Bench as fresh day after tomorrow i.e. on 6.7.2011.

Order Date :- 4.7.2011

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