Vijay Prakash Tiwari S/O Munshi ... vs Union Of India Thru Secretary ...
2011 Latest Caselaw 2469 ALL

Citation : 2011 Latest Caselaw 2469 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Vijay Prakash Tiwari S/O Munshi ... vs Union Of India Thru Secretary ... on 4 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 1093 of 2011
 

 
Petitioner :- Vijay Prakash Tiwari S/O Munshi Lal Tiwari
 
Respondent :- Union Of India Thru Secretary Railway & Ors.
 
Petitioner Counsel :- S.S.L. Srivastava
 
Respondent Counsel :- Pankaj Srivastava
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Fresh list revised. None appears for petitioner.

List in ordinary course.

Order Date :- 4.7.2011

Rajneesh AR-PS)

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