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Murali & Others vs D.D.C., & Others
2011 Latest Caselaw 2459 ALL

Citation : 2011 Latest Caselaw 2459 ALL
Judgement Date : 4 July, 2011

Allahabad High Court
Murali & Others vs D.D.C., & Others on 4 July, 2011
Bench: Vikram Nath



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- WRIT - B No. - 13668 of 1999
 

 
Petitioner :- Murali & Others
 
Respondent :- D.D.C., & Others
 
Petitioner Counsel :- P.K. Rai,Sankatha Rai
 
Respondent Counsel :- C.S.C.,M.K. Nigam,Satyendra Singh
 

 
Hon'ble Vikram Nath,J.

This case arises out of the consolidation proceedings. At present I am sitting in criminal jurisdiction. This matter is released and shall not be treated as tied up or part heard by this Bench.

Office is directed to list it before the appropriate Court.

Order Date :- 4.7.2011

pk

 

 

 
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