Chairman Cum M.D.U.P.Power ... vs U.P.State Public Serives ...
2011 Latest Caselaw 2458 ALL

Citation : 2011 Latest Caselaw 2458 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Chairman Cum M.D.U.P.Power ... vs U.P.State Public Serives ... on 4 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 449 of 2010
 

 
Petitioner :- Chairman Cum M.D.U.P.Power Corporation Ltd. Lko.
 
Respondent :- U.P.State Public Serives Tribunal Indira Bhawan Lko.And
 
Petitioner Counsel :- Sanchit S. Asthana
 
Respondent Counsel :- C.S.C.,P K Srivastava
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

It has been subbmitted by Sri Sanchit Asthana, learned counsel that Sri J.N. Mathur, learned Additional Advocate General shall argue the case.

Hence list in the week commencing 18.7.2011.

Order Date :- 4.7.2011

Rajneesh AR-PS)

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