Rajeena Begum W/O Late Usman Khan & ... vs Smt. Susheela Devi W/O Narendra ...
2011 Latest Caselaw 2450 ALL

Citation : 2011 Latest Caselaw 2450 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Rajeena Begum W/O Late Usman Khan & ... vs Smt. Susheela Devi W/O Narendra ... on 4 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 589 of 2011
 

 
Petitioner :- Rajeena Begum W/O Late Usman Khan & Ors.
 
Respondent :- Smt. Susheela Devi W/O Narendra Kumar Azad & Anr.
 
Petitioner Counsel :- Rajesh Pandey
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Issue notice returnable at an early date.

Order Date :- 4.7.2011

Rajneesh AR-PS)

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