Dr. Zabi Ullah Siddiqui S/O ... vs State Of U.P. Thru Principal ...
2011 Latest Caselaw 2445 ALL

Citation : 2011 Latest Caselaw 2445 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Dr. Zabi Ullah Siddiqui S/O ... vs State Of U.P. Thru Principal ... on 4 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 1139 of 2011
 

 
Petitioner :- Dr. Zabi Ullah Siddiqui S/O Azimullah Siddiqui
 
Respondent :- State Of U.P. Thru Principal Secretary Medical Education & O
 
Petitioner Counsel :- S.S. Lal Srivastava
 
Respondent Counsel :- C.S.C.,Rajneesh Kumar
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

CMA No.61500 of 2011: Application for Amendment.

The application is allowed.

Let necessary amendment be carried out forthwith.

List in the week commencing 18.7.2011.

Order Date :- 4.7.2011

Rajneesh AR-PS)

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