Oriental Insurance Co. vs Smt. Ram Dass Devi
2011 Latest Caselaw 2442 ALL

Citation : 2011 Latest Caselaw 2442 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Oriental Insurance Co. vs Smt. Ram Dass Devi on 4 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER No. - 136 of 1992
 

 
Petitioner :- Oriental Insurance Co.
 
Respondent :- Smt. Ram Dass Devi
 
Petitioner Counsel :- Umesh Chandra
 
Respondent Counsel :- P C Agrawal
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Appellant's counsel not present.

List in the next week.

Order Date :- 4.7.2011

Rajneesh AR-PS)

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