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The Oriental Insurance Co. Ltd. ... vs Smt. Supriya Verma W/O Arvind ...
2011 Latest Caselaw 2439 ALL

Citation : 2011 Latest Caselaw 2439 ALL
Judgement Date : 4 July, 2011

Allahabad High Court
The Oriental Insurance Co. Ltd. ... vs Smt. Supriya Verma W/O Arvind ... on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1308 of 2010
 

 
Petitioner :- The Oriental Insurance Co. Ltd. Thru Manager, Lucknow
 
Respondent :- Smt. Supriya Verma W/O Arvind Kumar & Ors.
 
Petitioner Counsel :- B.C. Pandey
 
Respondent Counsel :- Manish Jauhari,Mohd. Rafi Khan,Mohit Jauhari
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

List in the next week.

Order Date :- 4.7.2011

Rajneesh AR-PS)

 

 

 
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