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M/S. United Farm Machinery ... vs Smt.Rizwana Wasim And Others
2011 Latest Caselaw 2436 ALL

Citation : 2011 Latest Caselaw 2436 ALL
Judgement Date : 4 July, 2011

Allahabad High Court
M/S. United Farm Machinery ... vs Smt.Rizwana Wasim And Others on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER No. - 946 of 2006
 

 
Petitioner :- M/S. United Farm Machinery Salempur Road Devaria
 
Respondent :- Smt.Rizwana Wasim And Others
 
Petitioner Counsel :- H.K.Srivastava
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Vakalatnama of Sri Deepak Mehrotra, on behalf of O.P. No.4 is taken on record.

List in the week commencing 18.7.2011.

Order Date :- 4.7.2011

Rajneesh AR-PS)

 

 

 
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