U.P.State Road Transport ... vs K.K.Gupta & Another
2011 Latest Caselaw 2432 ALL

Citation : 2011 Latest Caselaw 2432 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

U.P.State Road Transport ... vs K.K.Gupta & Another on 4 July, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 9213 of 2000
 

 
Petitioner :- U.P.State Road Transport Corporation
 
Respondent :- K.K.Gupta & Another
 
Petitioner Counsel :- R.K.Ojha,Sameer Sharma
 
Respondent Counsel :- C.S.C.,B.N.Singh
 

 
Hon'ble Sibghat Ullah Khan,J.

For orders see order of date passed on separate sheets of writ petition no.24968 of 1998.

Order Date :- 4.7.2011

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