The New India Assurance Co. Ltd. vs Aas Mohammad & Others
2011 Latest Caselaw 2427 ALL

Citation : 2011 Latest Caselaw 2427 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

The New India Assurance Co. Ltd. vs Aas Mohammad & Others on 4 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 98 of 2007
 

 
Petitioner :- The New India Assurance Co. Ltd.
 
Respondent :- Aas Mohammad & Others
 
Petitioner Counsel :- V.C. Dixit
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 4.7.2011

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